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[Cites 0, Cited by 0] [Section 2(1)] [Section 2] [Entire Act]

State of Andhra Pradesh - Subsection

Section 2(1)(e) in Andhra Pradesh Colleges of Physical Education Admissions through Common Entrance Test Rules 2003

(e)"Common Entrance Test of Association of Colleges of Physical Education" means Physical Education Common Entrance Test, Adhoc Committee the Examination conducted for assigning merit ranking to candidates which will be the basis for admission of candidates to the extent of seats provided in B.P.Ed/U.G.D.P.Ed. Courses for the managements of Colleges of Physical Education in the State.