Section 31(2) in The National Institutes of Technology, Science Education and Research, 2007
(2)The term of office of a member elected under clause (j) of sub-section (2) of section 30 [***] [Words "and clause (j) of sub-section (2) of section 30A" ommtted by Act No. 9 of 2014] shall expire as soon as he ceases to be member of the House, which elected him.
