Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 120] [Entire Act]

State of Karnataka - Subsection

Section 120(a) in Karnataka Agricultural Produce Marketing Act 1966

(a)[x x x] [Omitted by Act 35 of 1986 w.e.f.17.6.1986] neglects or refuses to furnish any information; or