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[Cites 0, Cited by 0] [Section 35] [Entire Act]

State of Kerala - Subsection

Section 35(2A) in Kerala General Sales Tax Rules, 1963

(2A)No person shall transport within the State across or beyond the notified area or within two kilometers from the border area, goods of the description given in sub- section (2A) of section 29 not exceeding two kilograms by weight unless he is in possession of the records and documents prescribed in sub-rule (2) above.