Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 1] [Entire Act] Union of India - Section Section 10 in The Companies (Amendment) Act, 2000 10. Amendment of section 39.- In section 39 of the principal Act,-(a) in sub- section (1), clause (c) shall be omitted; (b)in sub- section (2), for the words" fifty rupees", the words" five hundred rupees" shall be substituted.
