Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Entire Act]

State of Andhra Pradesh - Section

Section 10 in Rajiv Gandhi University of Knowledge Technologies Act, 2008

10. Officers of the Constituent Institutes.

- The following shall be the officers of each of the constituent Institute, namely:-
(i)The Director;
(ii)The Dean;
(iii)The Administrative Officer;
(iv)The Finance Officer; and
(v)such other persons as may be prescribed to be officers of the Institute.