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[Cites 0, Cited by 0] [Section 181] [Entire Act]

State of Maharashtra - Subsection

Section 181(a) in Selected Statutes (Statutes framed under the Bombay University Act, 1914)

(a)to notify to the Principals of affiliated Colleges, Heads of Recognised Institutions and Heads of University Departments about the holding of election of class representatives, for the purpose of election of one student from each of the Colleges, Head of Recognised Institutions and Departments of University on the Students' Council.