Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 17] [Entire Act] State of Tamilnadu - Subsection Section 17(2) in Tamil Nadu Lifts Rules, 1997 (2)Challan of Government Treasury.Form "I"(See rule 10 of the Tamil Nadu Lift Rules, 1997)Notice Of Accidents In LiftsToThe Inspector of Lifts,......................................................
