(1)Formation of groups of prisoners.- After the distribution of light meals, Canjee, tea under sub-rule (1) of rule 192, prisoners shall be formed into groups for work, each group being placed in charge of a Jail Guard. The number of the prisoners in each group and the name of the Jail guard in charge shall be recorded in a Register in Form XXIV. The Assistant Jailor or in his absence, one of the Head Guard shall maintain this register.
