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[Cites 0, Cited by 0] [Section 7] [Entire Act]

State of Odisha - Subsection

Section 7(2) in The Orissa Boiler Operation Engineers' Rules, 2000

(2)An Operation Engineer of a boiler or boilers for which a certificate of proficiency is required may be relieved of charge by a person holding a First Class Certificate of competency as a boiler attendant in any one day for not more than two periods, the total of which does not exceed two hours.