Himachal Pradesh High Court
Madan Lal vs . Smt. Kamla Sharma on 28 October, 2022
Author: Sushil Kukreja
Bench: Sushil Kukreja
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Madan Lal vs. Smt. Kamla Sharma CMPMO No.517 of 2022 28.10.2022 Present: Mr. N.K. Thakur, Senior Advocate with Mr. Divya Raj Singh, Advocate, for the petitioner.
Mr. Sanket Sankhyan, Advocate, for the respondent.
CMPMO No.517/2022 & CMP No.14798/2022 Notice. Mr. Sanket Sankhyan, learned counsel appears and accepts notice on behalf of the respondent. He prays for and is granted two weeks' time to file reply.
List on 18.11.2022.
In the meantime, further proceedings in Rent Petition No.2/2022, titled Kamla Sharma vs. Madan Lal pending before learned Senior Civil Judge, Bilaspur, District Bilaspur, H.P. shall remain stayed till the next date of hearing.
(Sushil Kukreja) Judge 28th October, 2022 (reena) ::: Downloaded on - 28/10/2022 20:34:33 :::CIS