Section 1 in The Hazardous Wastes (Management, Handling And Transboundary movement) Rules, 2008*
1. Short title and commencement.-
(1)These rules may be called The Hazardous Wastes (Management, Handling And Transboundary Movement) Rules, 2008.(2)They shall come into force on the date of their publication in theOfficial Gazette.
