Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 8] [Entire Act] State of Punjab - Subsection Section 8(2) in Punjab General Sales Tax (Deferment and Exemption) Rules, 1991 (2)The prescribed authority shall, before passing an order of cancellation on the grounds specified in sub-rule (1), give an opportunity of being heard to the unit.
