Section 14 in The Orissa Fruit Nurseries (Regulation) Act, 1997
14. Packages and their labelling.
(1)A package or container containing plant or plants shall be distinctly labelled to designate the kind and variety sold.(2)In case the package or container contains plants of more than one kind and variety, each individual plant shall be labelled.(3)The name of root stock and the scion shall be mentioned on label.
