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State of Chattisgarh - Section

Section 177 in The Chhattisgarh Motor Vehicles Rules, 1994

177. Locking of nuts.

- All moving parts of every public service vehicle and all parts subject to service vibration connected by belts or suits and nuts shall be fastened by lock nuts or by nuts with efficient springs or lock nut washers or by castellated nuts and split pins or by some other efficient device so as to prevent them from working or coming loose.