Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 20] [Entire Act] State of Tamilnadu - Section Section 2 in Appropriation of Endowments Rules 2. A notice as detailed in Rule 3 shall be served on or sent by registered post with acknowledgement due to the trustee or trustees of the religious institution.
