Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 8] [Entire Act]

State of Uttarakhand - Subsection

Section 8(4) in Uttrarakhand Waqf Rules, 2017

(4)The Election Authority shall appoint a Returning Officer who shall be responsible for the smooth conduct of elections under these rules:Provided that such Returning Officer shall be appointed from amongst persons holding a Gazetted post in the Government.