Bombay High Court
Bharat Nagar Paradise Co-Opeative ... vs Maharashtra Housing And Area ... on 19 August, 2019
Bench: A.A. Sayed, Prakash D. Naik
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
ORDINARY ORIGINAL CIVIL JURISDICTION
WRIT PETITION NO. 2047 OF 2016
Bharat Nagar Paradise Co-opeative Housing ....Petitioner
Society Ltd And 9 Ors
V/S
Maharashtra Housing And Area Development ....Respondent
Authority And 5 Ors WITH WRIT PETITION NO. 675 OF 2018 Gulam Kuddus Shaikh And 9 Ors. ....Petitioner V/S Maharashtra Housing And Area, Development ....Respondent Authority And 2 Ors.
Aniket Kulkarni i/b Acharya Nitesh Sanjeeva For Petitioner Manish Upadhye AGP for Res No. 6 Vijay Dinkarrao Patil Resp. No 5 Vishwajit Parshuram Sawant Res No. 1 To 3 For Respondent CORAM : A.A. SAYED & PRAKASH D. NAIK, JJ DATE : 19th August, 2019 P.C. :
At the request of learned advocate for the petitioners, Stand over to 9/9/2019.
( ASSOCIATE ) Page 1/1 ::: Uploaded on - 19/08/2019 ::: Downloaded on - 20/08/2019 02:20:52 :::