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[Cites 0, Cited by 0] [Section 18(3)] [Section 18] [Entire Act]

NCT Delhi - Subsection

Section 18(3)(c) in National Law University Delhi Act, 2007

(c)To consider the periodical statements of accounts and to review the finances of the University from time to time and to consider re-appropriation statements and audit reports and to make recommendations to the Executive Council;