Section 2 in Criminal Law (Composition of Offences) (U.P. Amendment) Act, 1956
2. Addition of a new Section 34-A in Act V of 1861.
- After Section 34 of the Police Act, 1861, the following new Section shall be inserted, namely :"34-A. Compounding of offences under Sections 32 and 34. - The offences punishable under Sections 32 and 34 may be compounded by the District Superintendent of Police."
