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[Cites 0, Cited by 0] [Section 7] [Entire Act]

State of Goa - Subsection

Section 7(ii) in The Goa, Daman And Diu (Extension Of The Code Of Civil Procedure And the Arbitration Act) Act, 1965

(ii)in section 16, after the words "subject to the provisions of this Regulation", the words "and until other provision is made by law" shall be inserted;