Rajasthan High Court - Jodhpur
M/S Pareek Enterprises vs Hindustan Zinc Ltd on 30 January, 2017
Author: Arun Bhansali
Bench: Arun Bhansali
HIGH COURT OF JUDICATURE FOR RAJASTHAN AT
JODHPUR
S.B.Civil Misc. Appeal No. 1496 / 2013
M/S Pareek Enterprises, Rajpura, Dariba Mines, through Mukesh
Pareek S/o Shri Ganesh Lal Paree Brahmin, Aged about 33 years,
Resident of Poma Khera, Tehsil & District Rajsamand.
----Appellant
Versus
Hindustan Zinc Limited, Vedanta Group, Rajpura, Dariba, through
Additional General Manager (Commercial) Rajpura, Dariba.
----Respondent
_____________________________________________________
For Appellant(s) : Mr. Dilip Kawadia.
For Respondent(s) :
_____________________________________________________
HON'BLE MR. JUSTICE ARUN BHANSALI
Order 30/01/2017 Learned counsel for the appellant seeks withdrawal of the appeal, the same is, therefore, dismissed as withdrawn.
(ARUN BHANSALI)J. Rm/84