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Madhya Pradesh High Court

Sushil Tiwari vs The State Of Madhya Pradesh on 19 April, 2023

Author: Nandita Dubey

Bench: Nandita Dubey

1 IN THE HIGH COURT OF MADHYA PRADESH AT JABALPUR CRA No. 7086 of 2022 (SUSHIL TIWARI AND OTHERS Vs THE STATE OF MADHYA PRADESH) Dated : 19-04-2023 List this matter along with Cr.A. No.6017/2022.



                              (NANDITA DUBEY)                              (DINESH KUMAR PALIWAL)
                                  JUDGE                                             JUDGE

                          b




Signature Not Verified
Signed by: BHARTI GADGE
Signing time: 4/20/2023
5:52:12 PM