Madhya Pradesh High Court
Sushil Tiwari vs The State Of Madhya Pradesh on 19 April, 2023
Author: Nandita Dubey
Bench: Nandita Dubey
1 IN THE HIGH COURT OF MADHYA PRADESH AT JABALPUR CRA No. 7086 of 2022 (SUSHIL TIWARI AND OTHERS Vs THE STATE OF MADHYA PRADESH) Dated : 19-04-2023 List this matter along with Cr.A. No.6017/2022.
(NANDITA DUBEY) (DINESH KUMAR PALIWAL)
JUDGE JUDGE
b
Signature Not Verified
Signed by: BHARTI GADGE
Signing time: 4/20/2023
5:52:12 PM