Section 19 in MPERC (Micro-Grid Renewable Energy Generation and Supply) Regulations, 2016
19. Distribution Licensee.
- Distribution Licensee shall be responsible for the following activities:-(a)To specify and share the technical standards of Distribution Licensee's system;(b)To enter into PPA with MGO within one month of receiving application from MGO; and(c)With Mutual consent, enter into DFA upon receiving application from MGO.
