Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 26(1)] [Section 26] [Entire Act] State of West Bengal - Subsection Section 26(1)(xi) in Purba Medinipur University Act, 2017 (xi)to consider, and advise on. such other reports from the Executive Council or any other body as may be made to it;