Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Telangana - Section Section 7 in Telangana Relief Undertakings (Special Provisions) Act, 1971 7. Repeal of Ordinance 2 of 1971. - The Andhra Pradesh Relief Undertakings (Special Provisions) Ordinance, 1971, is hereby repealed.The First Schedule[Section 3 (1)]Industrial Undertaking.
