Supreme Court - Daily Orders
Commissioner Of Central Excise & St, ... vs Zirconia Cera Tech. Glazes Pvt Ltd on 27 January, 2016
Bench: Madan B. Lokur, R.K. Agrawal
IN THE SUPREME COURT OF INDIA
CIVIL APPELLATE JURISDICTION
CIVIL APPEAL NOs. OF 2016
D No.39019/2015
COMMISSIONER OF CENTRAL EXCISE & ST,
AHMEDABAD - III ...APPELLANT(s)
VERSUS
ZIRCONIA CERA TECH. GLAZES PVT LTD & ANR. ...RESPONDENT(s)
O R D E R
Learned Additional Solicitor General seeks leave to withdraw the appeals with a liberty to approach the High Court in view of the statutory requirement. Leave and liberty granted. The appeals are dismissed as withdrawn.
.............................J. (MADAN B. LOKUR) .............................J. (R.K. AGRAWAL) NEW DELHI JANUARY 27, 2016 Signature Not Verified Digitally signed by Sanjay Kumar Date: 2016.01.28 17:04:06 IST Reason: ITEM NO.6 COURT NO.8 SECTION III S U P R E M E C O U R T O F I N D I A RECORD OF PROCEEDINGS Civil Appeal Diary No(s).39019/2015 COMMISSIONER OF CENTRAL EXCISE & ST, AHMEDABAD – III Appellant(s) VERSUS ZIRCONIA CERA TECH. GLAZES PVT LTD & ANR. Respondent(s) (with appln. (s) for condonation of delay in filing appeal.) Date : 27/01/2016 This appeal was called on for hearing today. CORAM :
HON'BLE MR. JUSTICE MADAN B. LOKUR HON'BLE MR. JUSTICE R.K. AGRAWAL For Appellant(s) Mr. N.K. Kaul, ASG Mr. Tara Chandra Sharma, Adv. Mr. Nitesh Daryanani, Adv.
Mr. B. Krishna Prasad, AOR For Respondent(s) Mr. M. Y. Deshmukh, AOR UPON hearing the counsel the Court made the following O R D E R Learned Additional Solicitor General seeks leave to withdraw the appeals with a liberty to approach the High Court in view of the statutory requirement.
Leave and liberty granted.
The appeals are dismissed as withdrawn.
(SANJAY KUMAR-I) (JASWINDER KAUR)
AR-CUM-PS COURT MASTER
(Signed order is placed on the file)