Section 9(1)(d) in Telangana Registration of Horticulture Nurseries (Regulation) Act, 2010

[Cites 0, Cited by 0] [Section 9(1)] [Section 9] [Entire Act]

(d)if in the opinion of such competent authority, the licensee has become incompetent to maintain or hold such horticulture nursery;

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