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[Cites 0, Cited by 0] [Section 52(1)] [Section 52] [Entire Act]

State of Goa - Subsection

Section 52(1)(b) in The Goa Education Development Corporation Act, 2003

(b)under section 12, the conditions of appointment and service and the scales of pay of officers and servants of the Corporation, other than the Managing Director and the Chief Accounts Officer;