Section 7 in Uttarakhand Police (Extraordinary Pension) (Amendment) Rules, 2018
7. Amendment of Rule 10.
- In the principal rules, for existing Rule 10, the following shall be substituted, namely -"(10) The Governor may, at his discretion, permit in exceptional circumstances, the departments of a deceased Police Official, PAC Official and Fire Service Official to continue receive their pensions beyond the limits prescribed in Rule 8(2).".
