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[Cites 0, Cited by 0] [Section 66(1)] [Section 66] [Entire Act]

State of Goa - Subsection

Section 66(1)(ii) in The Goa Panchayat and Zilla Panchayat (Election Procedure) Rules, 1996

(ii)Whenever a member makes his choice under sub-rule (1) of rule 62 the provision of rules 10 to 65 shall mutatis mutandis apply, so far as may be, to every such bye-election.