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[Cites 0, Cited by 0] [Section 8] [Entire Act]

State of Telangana - Subsection

Section 8(1) in Telangana Devadasis (Prohibition of Dedication) Rules, 2016

(1)The Government shall from time to time fix reasonable and suitable relief, rehabilitation to the victims under tire Telangana Devadasis (Prohibition of Dedication) Act, 1988 (Telangana Adaptation) Order, 2016 and lay down the procedure for providing the relief and rehabilitation.