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[Cites 0, Cited by 0] [Section 10] [Entire Act]

State of Tamilnadu - Subsection

Section 10(14) in Tamil Nadu District Municipalities Building Rules, 1972

(14)Partition and other structures, superimposed on floor and roofs, may#be included in the superimposed load, provided the weight of the partition or other structure per square metre of base does not exceed the permissible load per square metre of floor or roof's area. Partitions and other structures of greater weight shall be specifically provided for.