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[Cites 0, Cited by 0] [Section 42] [Entire Act]

State of Madhya Pradesh - Subsection

Section 42(5) in The M.P. Farmers' Organisation Election Rules, 1999

(5)After the total number of votes polled by each candidate has been announced under sub-rule (4), the Election Officer shall complete and sign the Result Sheet in Form 16 and no application for a further or second recount shall be entertained thereafter.