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[Cites 0, Cited by 0] [Section 51] [Entire Act]

State of Maharashtra - Subsection

Section 51(1) in Nagpur Improvement Trust Act, 1936

(1)The Trust may-
(a)turn, divert, discontinue the public use of, or permanently close, any public street vested in it, or any part thereof, or
(b)discontinue the public use of, or permanently close any public square vested in it, or any part thereof.