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[Cites 0, Cited by 0] [Section 7A(1)] [Section 7A] [Entire Act]

State of Maharashtra - Subsection

Section 7A(1)(a) in The Maharashtra Agricultural Pests And Diseases Act, 1947

(a)declare that it shall be competent for any Inspector to carry out such preventive or remedial measures in the notified area or any part thereof, or to take such other steps (including the removal or destruction of plants which are infected or likely to be infected) as he may deem fit ;