Section 6(1)(b) in Assam Prisons Act, 2013

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State of Assam - Subsection

Section 6(1)(b) in Assam Prisons Act, 2013

(b)plan, organize, direct, co-ordinate and control the various programmes and activities relating to the prisons in the State and the inmates thereof; and

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State of Assam - Subsection

Section 6(1)(b) in Assam Prisons Act, 2013