Section 14 in Rules for the Departmental Examination of Senior District Prosecutors, Jharkhand
14. Second increment.
- After a Probationary Officer appointed direct has rendered himself eligible for the first increment, he will be entitled to draw the second increment as soon as the following conditions are fulfilled:-(i)He has completed two years of services;(ii)He has passed the departmental examination completely; and(iii)He has been confirmed in his appointment.
