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[Cites 0, Cited by 0] [Section 118(1)] [Section 118] [Entire Act]

Union of India - Subsection

Section 118(1)(b) in Cantonments Act, 1924

(b)carries night-soil or other offensive matter or rubbish along any route in contravention of any prohibition made in this behalf by the [Board] [Substituted by Act 24 of 1936, S.69, for "Cantonment Authority" ] by public notice; or