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Patna High Court - Orders

The Commissioner, Patna Municipal ... vs Sanjay Singh & Ors on 14 July, 2017

Bench: Chief Justice, Anil Kumar Upadhyay

                       IN THE HIGH COURT OF JUDICATURE AT PATNA
                                    Letters Patent Appeal No.512 of 2016
                                                     In
                               Civil Writ Jurisdiction Case No. 13886 of 2011
                  ======================================================
                  The Commissioner, Patna Municipal Corporation & Anr
                                                                      .... .... Appellant/s
                                                   Versus
                  Sanjay Singh & Ors
                                                                     .... .... Respondent/s
                  ======================================================
                  Appearance :
                  For the Appellant/s     :   Mr. Prasoon Sinha
                  For the Respondent/s      : Mr.
                  ======================================================
                 CORAM: HONOURABLE THE CHIEF JUSTICE
                                             And
                           HONOURABLE MR. JUSTICE ANIL KUMAR UPADHYAY
                                        ORAL ORDER
                     (Per: HONOURABLE THE CHIEF JUSTICE)

8       14-07-2017

Issue notice to the respondent Nos. 3 to 7, by ordinary process as well as registered cover with A/D for which requisites etc must be filed within a period of one week.

Rule is made returnable within four weeks.

(Rajendra Menon, CJ) (Anil Kumar Upadhyay, J) Shageer/-

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