Patna High Court - Orders
The Commissioner, Patna Municipal ... vs Sanjay Singh & Ors on 14 July, 2017
Bench: Chief Justice, Anil Kumar Upadhyay
IN THE HIGH COURT OF JUDICATURE AT PATNA
Letters Patent Appeal No.512 of 2016
In
Civil Writ Jurisdiction Case No. 13886 of 2011
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The Commissioner, Patna Municipal Corporation & Anr
.... .... Appellant/s
Versus
Sanjay Singh & Ors
.... .... Respondent/s
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Appearance :
For the Appellant/s : Mr. Prasoon Sinha
For the Respondent/s : Mr.
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CORAM: HONOURABLE THE CHIEF JUSTICE
And
HONOURABLE MR. JUSTICE ANIL KUMAR UPADHYAY
ORAL ORDER
(Per: HONOURABLE THE CHIEF JUSTICE)
8 14-07-2017Issue notice to the respondent Nos. 3 to 7, by ordinary process as well as registered cover with A/D for which requisites etc must be filed within a period of one week.
Rule is made returnable within four weeks.
(Rajendra Menon, CJ) (Anil Kumar Upadhyay, J) Shageer/-
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