Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 75] [Entire Act] State of Jharkhand - Subsection Section 75(32) in Jharkhand Panchayat Raj Act, 2001 (32)Maintenance of records of birth, death, marriage etc. and arousing awareness in people to register birth and death.
