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[Cites 0, Cited by 0] [Section 10] [Entire Act]

NCT Delhi - Subsection

Section 10(2) in Delhi District Courts Establishment (Appointment & Conditions of Service) Rules, 2012

(2)The Recruitment Committee(s) shall then invite applications by giving adequate publicity indicating the total number of vacancies notified for recruitment and the number of vacancies reserved for different reserved categories.