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[Cites 0, Cited by 0] [Section 2] [Entire Act]

State of Uttarakhand - Subsection

Section 2(u) in University of Patanjali Act, 2006

(u)[ "University" means the proposed University of Patanjali established under this Act which shall function within the State of Uttarakhand and shall comply with the orders and guidelines of the University by the students;] [Substituted by section 3 of Uttarakhand Act No. 04 of 2010.]