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[Cites 0, Cited by 0] [Section 6(2)] [Section 6] [Entire Act]

State of Rajasthan - Subsection

Section 6(2)(a) in Dr. Bhimrao Ambedkar Law University, Jaipur Act, 2019

(a)to admit to any course of study any person who does not possess the prescribed academic qualification or standard; or