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Delhi High Court - Orders

Zamin Adil Bhat vs National Investigation Agency on 5 December, 2023

Author: Suresh Kumar Kait

Bench: Suresh Kumar Kait

                                          $~38
                                          *           IN THE HIGH COURT OF DELHI AT NEW DELHI
                                          +           CRL.A. 408/2023
                                                      ZAMIN ADIL BHAT                                                             ..... Appellant
                                                                   Through:                                      Ms.Tara Narula, Mr.Harshvardhan
                                                                                                                 Jain & Ms.Shivangi Sharma, Advs.

                                                                                         versus

                                                      NATIONAL INVESTIGATION AGENCY          ..... Respondent
                                                                   Through: Mr.Gautam Narayan, SPP with
                                                                            Ms.Asmita Singh, Mr.Harshit Goel &
                                                                            Ms.Zeenat Malik, Advs.

                                                      CORAM:
                                                      HON'BLE MR. JUSTICE SURESH KUMAR KAIT
                                                      HON'BLE MS. JUSTICE SHALINDER KAUR
                                                                    ORDER

% 05.12.2023 Crl.M.A.33233/2023

1. Present application has been filed by the appellant seeking early hearing of the present appeal.

2. Since the date already fixed in the appeal is 05.02.2024, we find no ground to allow the present application.

3. Application is, accordingly, dismissed.

SURESH KUMAR KAIT, J SHALINDER KAUR, J DECEMBER 05, 2023/ab This is a digitally signed order.

The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 12/12/2023 at 21:48:02