Delhi High Court - Orders
Zamin Adil Bhat vs National Investigation Agency on 5 December, 2023
Author: Suresh Kumar Kait
Bench: Suresh Kumar Kait
$~38
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ CRL.A. 408/2023
ZAMIN ADIL BHAT ..... Appellant
Through: Ms.Tara Narula, Mr.Harshvardhan
Jain & Ms.Shivangi Sharma, Advs.
versus
NATIONAL INVESTIGATION AGENCY ..... Respondent
Through: Mr.Gautam Narayan, SPP with
Ms.Asmita Singh, Mr.Harshit Goel &
Ms.Zeenat Malik, Advs.
CORAM:
HON'BLE MR. JUSTICE SURESH KUMAR KAIT
HON'BLE MS. JUSTICE SHALINDER KAUR
ORDER
% 05.12.2023 Crl.M.A.33233/2023
1. Present application has been filed by the appellant seeking early hearing of the present appeal.
2. Since the date already fixed in the appeal is 05.02.2024, we find no ground to allow the present application.
3. Application is, accordingly, dismissed.
SURESH KUMAR KAIT, J SHALINDER KAUR, J DECEMBER 05, 2023/ab This is a digitally signed order.
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