Section 16(1)(A) in The Krantiguru Shyamji Krishna Verma Kachchh University Act, 2003

[Cites 0, Cited by 0] [Section 16(1)] [Section 16] [Entire Act]

(A)University Officers-

(i)The Chancellor,

(ii)The Vice-Chancellor,

(iii)The Ex-Vice-Chancellor of the University residing in the State,

(iv)The Pro-Vice-Chancellor, if any

(v)The Registrar,

(vi)The University Librarian;

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