Madhya Pradesh High Court
M/S Kothari Polymers Ltd. vs Siu(X)/Spe/Cbi on 25 July, 2014
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Miscellaneous Criminal Case No.5611/2014
25.07.2014
Shri Surendra Singh, learned Senior Counsel with Shri Sankalp Kochar, learned counsel for the petitioners, submits that in this matter charge relating to offence under Prevention of Corruption Act, 1988 has not been framed.
Office to examine and list before appropriate bench on 06.08.2014.
(Shantanu Kemkar) (Mool Chand Garg)
Judge Judge
rcp