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[Cites 0, Cited by 0] [Section 81(1)] [Section 81] [Entire Act]

State of Chattisgarh - Subsection

Section 81(1)(d) in The Chhattisgarh Panchayat Nirvachan Niyam, 1995

(d)Member of Zila Panchayat in Form 23, on the basis of the result sheet compiled in Form 19. and declare the candidate who has received the largest number of valid votes elected.