Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Entire Act]

State of Madhya Pradesh - Section

Section 6 in The M.P. Manoeuvres, Field Firing and Artillery Practice Rules, 1964

6. Forms.

- Notifications and notices to be issued under Sections 2 and 9 of the Act shall be in the Forms appended to Schedule II.Chapter-III Selection of Areas for Manoeuvres, Field Firing and Artillery Practice