Delhi High Court - Orders
Marico Limited vs Dabur India Limited on 17 March, 2023
Author: Navin Chawla
Bench: Navin Chawla
$~23
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ CS(COMM) 471/2022 & I.A. 10716/2022, 11057/2022,
12154/2022, 18777/2022
MARICO LIMITED ..... Plaintiff
Through: Mr.Akhil Sibal, Sr. Adv. with
Mr.Ankur Sangal, Ms.Pragya
Mishra, Mr.Raghv Sinha,
Ms.Asavari Jain, Advs.
versus
DABUR INDIA LIMITED ..... Defendant
Through: Mr.R.Jawahar Lal, Mr.Anuj
Garg, Advs.
CORAM:
HON'BLE MR. JUSTICE NAVIN CHAWLA
ORDER
% 17.03.2023
1. Today, it is not possible to hear this suit as it is already 4.30 p.m.
2. List on 24th March, 2023 at 2.30 p.m. NAVIN CHAWLA, J MARCH 17, 2023/Arya Signature Not Verified Digitally Signed By:SUNIL Signing Date:19.03.2023 07:22:21