Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0]

Delhi High Court - Orders

Marico Limited vs Dabur India Limited on 17 March, 2023

Author: Navin Chawla

Bench: Navin Chawla

            $~23
            *    IN THE HIGH COURT OF DELHI AT NEW DELHI
            +    CS(COMM) 471/2022 &      I.A. 10716/2022, 11057/2022,
                 12154/2022, 18777/2022
                 MARICO LIMITED                              ..... Plaintiff
                                 Through: Mr.Akhil Sibal, Sr. Adv. with
                                           Mr.Ankur Sangal, Ms.Pragya
                                           Mishra,   Mr.Raghv         Sinha,
                                           Ms.Asavari Jain, Advs.
                                 versus

                     DABUR INDIA LIMITED                          ..... Defendant
                                   Through:          Mr.R.Jawahar Lal, Mr.Anuj
                                                     Garg, Advs.

                     CORAM:
                     HON'BLE MR. JUSTICE NAVIN CHAWLA
                                  ORDER

% 17.03.2023

1. Today, it is not possible to hear this suit as it is already 4.30 p.m.

2. List on 24th March, 2023 at 2.30 p.m. NAVIN CHAWLA, J MARCH 17, 2023/Arya Signature Not Verified Digitally Signed By:SUNIL Signing Date:19.03.2023 07:22:21